Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of West Bengal - Section Section 36 in The West Bengal Fire Services Act, 1950 36. Form of license under Chapter IV. - Every license granted under Chapter IV of this Act shall, as far as possible, be in the form in the Schedule to this Act.
