Section 29(2)(iv) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

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State of Odisha - Subsection

Section 29(2)(iv) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(iv)that there has been any failure on the part of the candidate or his proposer or seconder to comply with any of the provisions of Rule 25 or 27; or

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State of Odisha - Subsection

Section 29(2)(iv) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994