Himachal Pradesh High Court
Sanjeev Kumar vs . Registrar Hp Coop. Society & Ors. on 21 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Sanjeev Kumar Vs. registrar HP Coop. Society & Ors.
CWP NO. 4315/2021 a/w CWP No.5149/2021 .
21.6.2022 Present:- Mr. Prince Chauhan, Advocate vice counsel for the petitioner in CWP No.4315/2021 Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner in CWP No.5149/2021.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Additional Advocate General with M/s Vinod Thakur & Shiv Pal Manhans, Additional. Advocates General and M/s Bhupender Singh Thakur & Yudhvir Singh Thakur, Dy. Advocates General for respondents- State.
Mr. Anup Rattan, Advocate, for respondent No.4 in CWP No.4315/2021 Mr.T.S. Chauhan, Advocate, for respondent No.6.
Rejoinder, if any, be filed within two weeks. List on 5.7.2022.
( Tarlok Singh Chauhan) [[[ Judge (Chander Bhusan Barowalia) Judge 21st June, 2022 (Guleria) ::: Downloaded on - 23/06/2022 20:02:56 :::CIS