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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in Punjab Public Distribution System (Licensing and Control) Order, 2003

(c)"Above Poverty Line Families" means those families who have been issued Above Poverty Line (APL) ration cards by Food, Civil Supplies and Consumer Affairs Department for issue of foodgrains under the Public Distribution System;