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State of Rajasthan - Section

Section 56 in Rajasthan Para-medical Council Regulations, 2014

56. Accounts.

- The Accounts Officer/ Assistant Account Officer shall be responsible for proper maintenance of accounts and the Cash Book. He shall ensure day-to-day accounting of all moneys received and spent by the Council are entered in Cash Book.
Form-1[See regulation 45 (1)]ToThe registerRajasthan Para Medical CouncilJaipur| Paste a PassportSize applicantattested by aGazetted officeror Head of theinstitution Studiedlast  
Sub. - Application for Registration as Para Medical Personnel