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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(1)(o) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(o)to determine standards of admission to the University, constituent colleges, affiliated colleges, regional centres, study centres with the approval of the Academic Council;