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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(a) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006

(a)maintain and administer the "Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Fund" and collect the contributions towards that Fund;