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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(xiv) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xiv)employ the necessary number of officers and servants for the efficient implementation of the provisions of the Act. the rules and the bye-laws as may be prescribed;