Calcutta High Court (Appellete Side)
Netai Chandra Ghosh & Ors vs The State Of West Bengal & Ors on 21 November, 2022
Author: Suvra Ghosh
Bench: Suvra Ghosh
November 21, 2022 ARDR (37) WPA 23322 of 2022 Netai Chandra Ghosh & ors.
Vs. The State of West Bengal & Ors.
Adv. Debasis Kar, Adv. Husen Mustafi, Adv. Subhajit Chakraborty, ...for the petitioners. Adv. Satyajit Talukdar, ...for the KMDA.
Adv. Tathagata Deb on behalf of Adv. S. S. Koley, ...for the WBSEDCL.
Affidavit of service filed by the petitioners is taken on record.
The matter is released due to lack of determination.
(Suvra Ghosh, J.)