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State of Jharkhand - Section

Section 10 in The Navigation Rules, 1893

10.

The Superintending Engineer in charge of the Circle shall notify at what places on the line of navigation vessels may be ordinarily loaded or unloaded. Permission to load or unload at places other than those so notified may be granted in special cases by the navigation officers. Should any vessel be loaded or unloaded at any place other than those notified by the Superintending Engineer, and without the permission specified above having obtained, the person in charge of the vessel and the consignor or consignee of the goods shall, on conviction before a Magistrate be liable to a fine not exceeding Rs. 10 for each offence.