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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Maharashtra - Subsection

Section 104(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)an 'A' Class or 'B' Class Council shall make arrangements for the audit of its accounts by a Municipal Auditor at such intervals and in such manner as may be prescribed;