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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(a) in The Indian Forest Act, 1927

(a)fells, girdles, lops, taps or burns any tree reserved under Section 30, or strips of the bark or leaves from, or otherwise damages, [any such tree or forest produce;] [Substituted by Section 5 (i) of M.P. Act No. 9 of 1965.]