Supreme Court - Daily Orders
Social Action Forum For Manav Adhikar vs Union Of India on 24 March, 2023
ITEM NO.58 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Writ Petition(s)(Criminal) No(s). 514/2022
SOCIAL ACTION FORUM FOR MANAV ADHIKAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 24-03-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Jyotika Kalra, AOR
Ms. Charu Walikhanna, Adv.
For Respondent(s)
Mr. Sunny Choudhary, AOR
Mr. Karan Bishnoi, Adv.
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Sarthak Arora, Adv.
Ms. Nidhi, AOR
Mr. Gaurav Agrawal, AOR
Mr. Anshul Narayan, Adv.
Mr. Prem Prakash, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Signature Not Verified Digitally signed by Indu Marwah Date: 2023.03.25 Service is complete on respondent No.1 but none has 12:18:58 IST Reason: entered appearance.
Contd….
-2-Respondent Nos.2 and 3 are granted four weeks’ time for filing counter affidavit.
Respondent Nos.4 to 6 are granted four weeks’ time, as last opportunity, for filing counter affidavit. Ld. counsel for respondent No.5 submits that the name of respondent No.5 does not reflect in the Cause List. Registry to verify and update the database accordingly. List again on 8.5.2023.
ATUL M. KURHEKAR Registrar