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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Pawn Brokers Rules, 2007

(3)Every order of the Licensing Authority refusing to Renew the Licence Under sub-section (7) of Section 4 shall be communicated to the applicant before expiry of the current Licence in writing by obtaining proper Acknowledgement.