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[Cites 0, Cited by 0] [Section 1110] [Entire Act]

Bengal Presidency - Subsection

Section 1110(e) in Police Regulations, Bengal , 1943

(e)In consequence of changes in the boundaries of district, etc., several stations do not now appertain to the district for which they were returned by the Survey Department. Notice of such alterations will be very valuable and should be inserted in the return.