Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(i) in West Bengal Municipal Corporation Act, 2006 (i)under clause (c), unless the State Government is satisfied that the local area referred to in that clause complies with the provisions of clauses (ii) and (iii) of section 3, or
