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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2)(a) in The Haryana Ceiling of Land Holdings Act, 1972

(a)landowner's relation of the category specified in clause (9) of section 2 of the Punjab law or the rules made thereunder; or