Himachal Pradesh High Court
Roshan Lal vs . Sethi Ram on 27 January, 2023
Author: Virender Singh
Bench: Virender Singh
Roshan Lal vs. Sethi Ram Cr.MP(M) No. 141 of 2023 .
27.01.2023 Present: Mr. Sandeep Kumar Pandey, Advocate, vie Mr. Durga Singh Kainthla, Advocate, for the applicant petitioner.
As per the report of the Registry, dasti notice issued against the respondent have not been received back, either served or unserved. Let the same be awaited for a further period of four weeks.
Be put up before the appropriate Bench, after winter vacation.
( Virender Singh ) Vacation Judge 27th January, 2023 (virender) ::: Downloaded on - 28/01/2023 20:31:21 :::CIS