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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Roshan Lal vs . Sethi Ram on 27 January, 2023

Author: Virender Singh

Bench: Virender Singh

Roshan Lal vs. Sethi Ram Cr.MP(M) No. 141 of 2023 .

27.01.2023 Present: Mr. Sandeep Kumar Pandey, Advocate, vie Mr. Durga Singh Kainthla, Advocate, for the applicant­ petitioner.

As per the report of the Registry, dasti notice issued against the respondent have not been received back, either served or unserved. Let the same be awaited for a further period of four weeks.

Be put up before the appropriate Bench, after winter vacation.

( Virender Singh ) Vacation Judge 27th January, 2023 (virender) ::: Downloaded on - 28/01/2023 20:31:21 :::CIS