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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(c) in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

(c)"Committee" means the Central Examination Committee constituted under rule 3 of "Rules for the Departmental Examination of Gazetted Officers" vide Appointment Department notification no. V/DE-109/61A-13559, dated the 10th October 1961;