Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(1)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)the interval between the discharge or release and the re-engagement does not exceed one year;