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State of West Bengal - Section

Section 17B in The West Bengal Public Libraries Act, 1979

17B. [ Power to Local Library Authority or library to incur expenditure. - A Local Library Authority or a library may incur expenditure out of the library fund for carrying out the purposes of this Act:

Provided that no expenditure shall be incurred by a Local Library Authority or a library without the prior approval of the Government for any purpose other than a purpose for which a grant has been made by the Government under section 17A.] [Sections 17A and 17B inserted by W.B. Act 24 of 1985.]