Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(8)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(8)(a) in Purba Medinipur University Act, 2017

(a)section 66 shall stand repealed and thereupon the Purba Modinipur University Council referred in sub-section (I) of the said section, and all bodies and all committees constituted by the said Council, shall stand dissolved;