Supreme Court - Daily Orders
Har Narayan Tewari (D) Thr. Lrs. vs Cantonment Board,Ramgarh Cantonm.. on 11 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.106 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8829/2010
HARI NARAYAN TEWARI (D) THR. LRS. Appellant(s)
VERSUS
CANTONMENT BOARD, RAMGARH CANTONMENT & ORS. Respondent(s)
(IA NO.134964/2021 – PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA NO.134965/2021 – EXEMPTION FROM
FILING O.T., IA NO.25544/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES AND IA NO.25545/2022 - EXEMPTION FROM
FILING O.T.)
Date : 11-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Manoj Goel, Sr. Adv.
Mrs. Smriti Prasad, Adv.
Mr. Vinayak Goel, Adv.
Mrs. S. Gupta, Adv.
Mr. Shuvodeep Roy, AOR
For Respondent(s) Mr. Manoj Swarup, Sr. Adv.
Ms. Madhurima Tatia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Submissions are heard.
Judgment is reserved.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.11 18:46:04 IST Reason: