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Supreme Court - Daily Orders

Har Narayan Tewari (D) Thr. Lrs. vs Cantonment Board,Ramgarh Cantonm.. on 11 October, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.106                                 COURT NO.8                 SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal     No(s).   8829/2010

     HARI NARAYAN TEWARI (D) THR. LRS.                                        Appellant(s)

                                                       VERSUS

     CANTONMENT BOARD, RAMGARH CANTONMENT & ORS.                              Respondent(s)

     (IA    NO.134964/2021    –   PERMISSION    TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA NO.134965/2021 – EXEMPTION FROM
     FILING O.T., IA NO.25544/2022 -     PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES AND IA NO.25545/2022 - EXEMPTION FROM
     FILING O.T.)

     Date : 11-10-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)                  Mr. Manoj Goel, Sr. Adv.
                                       Mrs. Smriti Prasad, Adv.
                                       Mr. Vinayak Goel, Adv.
                                       Mrs. S. Gupta, Adv.
                                       Mr. Shuvodeep Roy, AOR

     For Respondent(s)                 Mr. Manoj Swarup, Sr. Adv.
                                       Ms. Madhurima Tatia, AOR



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Submissions are heard.

Judgment is reserved.

(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.11 18:46:04 IST Reason: