Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4C] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4C(i) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(i)an Excise and Taxation Officer to the Deputy Commissioner;