Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(2) in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010

(2)The Commission shall have the power to pass such interim order in any proceeding, hearing or matter as the Commission may consider appropriate.