Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 35 in Rajasthan Sanskrit University Act, 1998

35. Restriction on getting remuneration by the members of the Executive Council.

- No member of the Executive Council shall get any remuneration for any work done by him for the University whether as an examiner or as a tabulator or in any other capacity.