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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(b)"Board" means the Tamil Nadu Handloom and Handloom Silk Weaving Workers Welfare Board established under section 6 of the Act;