Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(3)(e) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 (e)One Physiotherapists from each of the recognised teaching institutions in the State, to be nominated by the Government.