Bombay High Court
Mbpt General Workers Union vs Union Of India And Ors on 4 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 96 OF 2008
Mbpt General Workers Union ....Petitioner
V/S
Union Of India And Ors. ....Respondent
Mr. V. Narayanan i/b Ms. Anisha Narayanan For Petitioner Ms. P.H.Kantharia, GP a/w Ms. Deepali Patankar, Asst. to G. P. for Respondent no. 2 Mr. Neel Helekar a/w Mr.Rui Rodrigues i/b Mr. Rajinder Kumar Respondent No.1 CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 4th October, 2018 P.C. :
No orders today.
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