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[Cites 0, Cited by 0] [Section 230(1)] [Section 230] [Entire Act]

State of Gujarat - Subsection

Section 230(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)project at a height of less than twelve feet from the surface of the street, any board or chair, beyond the line of the plinth of any building over any street, or over any open channel, drain, well or tank in any street;