Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Sheik Dada Miah vs S.Ziyaur Rahiman on 8 May, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: C.M.A.No.480 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE 08.05.2023 DVSS,J & SV,J At request, list on 10.05.2023.

________ DVSS,J ________ SV,J KK