Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Ranbaxy Laboratiories Limited (Now Sun ... vs Shri Ajay Namdev on 14 November, 2022

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 5167 of 2022 (RANBAXY LABORATIORIES LIMITED (NOW SUN PHARMACEUTICAL INDUSTRIES LTD.) AND OTHERS Vs SHRI AJAY NAMDEV) Dated : 14-11-2022 Parties through their respective counsel.

Learned counsel for the petitioners submits that this petition may be listed along with other pending MP no.4504/22.

Registry is directed to list this petition along with MP no.4504/22.

(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 11/15/2022 10:54:37 AM