Madhya Pradesh High Court
Ranbaxy Laboratiories Limited (Now Sun ... vs Shri Ajay Namdev on 14 November, 2022
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 5167 of 2022 (RANBAXY LABORATIORIES LIMITED (NOW SUN PHARMACEUTICAL INDUSTRIES LTD.) AND OTHERS Vs SHRI AJAY NAMDEV) Dated : 14-11-2022 Parties through their respective counsel.
Learned counsel for the petitioners submits that this petition may be listed along with other pending MP no.4504/22.
Registry is directed to list this petition along with MP no.4504/22.
(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 11/15/2022 10:54:37 AM