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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(xxii) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

(xxii)"Teacher of a University" means an Assistant Professor, Associate Professor, holding a sanctioned teaching post including Librarians in a university and such other posts as may be determined by the State Government from time to time;