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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(j) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(j)"Economic offence" means an offence to which the Economic Offences (Inapplicability of Limitation) Act, 1974 (Central Act 12 of 1974), is applicable for the time being;