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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13)(c) in The Finance Act, 2017

(c)"net agricultural income" in relation to a person, means the total amount of agricultural income, from whatever source derived, of that person computed in accordance with the rules contained in Part IV of the First Schedule;