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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(2)Return on equity shall be computed on pre-tax base rate of maximum 15.5% to be grossed up as per the sub-clause (3) of this regulation.