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[Cites 0, Cited by 0] [Section 282(1)] [Section 282] [Entire Act]

State of Chattisgarh - Subsection

Section 282(1)(iv) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(iv)hold an enquiry into the cause of any accident or dangerous occurrence which he has reasons to believe was the result of any operation connected with or incidental to such building or other construction work, or of non-compliance with any of the provisions of the Act or these rules.