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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(zl) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(zl)"syndicate member" means an intermediary registered with the Board and who is permitted to carry on the activity as an underwriter;