Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] Union of India - Section Section 58B in The Companies Act, 1956 58B. [Provisions relating to prospectus to apply to advertisement - The provisions of this Act relating to a prospectus shall, so far as may be, apply to an advertisement referred to in section 58-A.]
