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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(d) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(d)to get the annual accounts and the annual audit of the Vishwavidyalaya completed in time and, in the light of the report, order appropriate directions.