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[Cites 3, Cited by 0]

Karnataka High Court

M/S. Rangani Timbers vs Union Of India on 31 July, 2019

Author: Alok Aradhe

Bench: Alok Aradhe

                         1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 31ST DAY OF JULY, 2019

                       BEFORE

         THE HON'BLE Mr. JUSTICE ALOK ARADHE

      WRIT PETITION NOs.59613-59614 OF 2016
                       C/W
     W.P.NOs.16305-16306/2016, W.P.NOs.25531-
 25579/2016, W.P.No.33285/2016, W.P.No.33281/2016,
        W.P.No.5417/2018, W.P.No.5418/2018,
              W.P.No.42989/2017, AND
            W.P.No.48459/2018 (GM-RES)

IN W.P.NOs.59613-59614/2016:

BETWEEN :

1.    M/S.RANGANI TIMBERS
      HAVING ITS OFFIE AT No.80
      2ND STAGE, INDUSTRIAL SUBURB
      MYSURU SOUTH, MYSURU - 570 008
      KARNATAKA STATE.

      REPRESENTED BY ITS PARTNER:-
      SRI DHEERAJ KUMAR.A .PATEL
      S/O SRI ABJI.K.PATEL
      AGED ABOUT 40 YEARS.

2.    M/S.GEETHA TIMBERS
      HAVING ITS OFFICE AT No.42/4,
      2ND STAGE, INDUSTRIAL SUBURB
      MYSURU SOUTH, MYSURU - 570 008
      KARNATAKA STATE.
                        2




     REPRESENTED BY ITS PARTNER:-
     SRI JAYANTHILAL SHIVJI PATEL
     S/O SRI SHIVJI KARSON PATEL
     AGED ABOUT 42 YEARS.
                                    ...PETITIONERS

(BY SRI Y RAJENDRA PRASAD SHETTY, ADV.-ABSENT)

AND :

1.   UNION OF INDIA
     REPRESENTED BY ITS SECRETARY
     MINISTRY OF AGRICULTURE
     DEPARTMENT OF AGRICULTURE.
     & COOPERATION
     KRISHI BHAVAN
     NEW DELHI - 110 001.

2.   DIRECTOR OF PLANT PROTECTION
     QUARANTINE & STORAGE
     N.H-IV, FARIDABAD
     HARAYANA - 121 001.

3.   THE PLANT PROTECTION OFFICER(WS)
     PLANT QUARANTINE STATION
     PLOT No.323/F/1, KIADB
     INDUSTRIAL AREA
     BAIKAMPADY
     MANGALURU - 575 011.

4.   THE OFFICER IN CHARGE
     PLANT QUARANTINE STATION
     HEBBALA BHOOPSANDRA ROAD
     HAFARM POST, BENGALURU - 560 024.
                                  ... RESPONDENTS
                          3




(BY SMT. H.R.ANITHA, CGC FOR R1 -4)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT          INTO
INDIA) ORDER 2003 (VIDE ANNEX-B) DATED 18.11.2003 ON
THE TIMBER IMPORTED FROM OTHER COUNTRIES IS
WITHOUT AUTHORITY OF LAW AND ETC.

W.P.NOs.16305-16306/2016:

BETWEEN:

1.   KARNATAKA TIMBER IMPORTERS
     ASSOCIATION BEACH ROAD,
     NEW MANGALORE PORT
     PANAMBUR
     MANGALORE - 575 010.
     REPRESENTED BY ITS MEMBER
     BABULAL V PATEL
     S/O VALJI GOPAL PATEL
     AGED ABOUT 59 YEARS
     R/AT No.1123, 'DEVAKI NANDAN',
     RPC LAYOUT, HAMPINAGAR
     BENGALURU - 560 040.

2.   SRI BABULAL V PATEL
     S/O VALJI GOPAL PATEL
     AGED ABOUT 59 YEARS
     R/AT No.1123, DEVAKI NANDAN',
     RPC LAYOUT, HAMPINAGAR
     BENGALURU - 560 040.
                                      ...PETITIONERS
                          4




(BY SMT. SWAMINI GANESH A/W
 SRI B R SRIVATSA, ADVOCATES FOR
 SRI SANDEEP S PATEL, ADVOCATE)

AND :

1.   UNION OF INDIA
     REPRESENTED BY ITS SECRETARY
     MINISTRY OF AGRICULTURE
     DEPARTMENT OF AGRICULTURE.
     & COOPERATION
     KRISHI BHAVAN
     NEW DELHI - 110 001.

2.   DIRECTOR OF PLANT PROTECTION
     QUARANTINE & STORAGE
     N.H-IV, FARIDABAD
     HARAYANA - 121 001.

3.   THE PLANT PROTECTION OFFICER(WS)
     PLANT QUARANTINE STATION
     PLOT No.323/F/1, KIADB
     INDUSTRIAL AREA
     BAIKAMPADY
     MANGALURU - 575 011.
                                ... RESPONDENTS

(BY SMT. H.R.ANITHA, CGC FOR R1 -3)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT        INTO
INDIA) ORDER 2003 VIDE ANNEX-B ON THE TIMBER
                           5




IMPORTED   FROM     THE       COUNTRIES   IS   WITHOUT
AUTHORITY OF LAW.

W.P.NOs.25531-25579/2016:

BETWEEN:

1.   K M PATEL & COMPANY
     PLOT NO.23, NMPT STOCKYARD,
     PANAMBUR,
     MANGALORE-575010
     REP BY ITS PARTNER,
     SRI.ANKIT BABULAL PATEL

2.   SRI.ANKIT BABULAL PATEL, PARTNER
     S/O BABULAL RANMAL PATEL,
     AGED ABOUT 30 YEARS,
     R/A ASHIRWAD, 1-4/16,
     RAJAWADI CHS, R.N. GANDHI ROAD,
     GHATKOPAR, (EAST)MUMBAI-400 077.

3.   SAUDAGAR ENTERPRISES
     PLOT NO.27, INDUSTRIAL AREA CROSS ROAD,
     PANAMBUR, MANGALORE-575010
     REP. BY SHRI PAWAR B.S., PARTNER
     S/O SHIVRAM PAWAR,
     AGED ABOUT 63 YEARS,
     R/A # 406, VINAYAKA APARTMENTS,
     LADY HILL, MANGALORE-575 006.

4.   SHRI PAWAR B.S
     PARTNER
     S/O SHIVARAM PAWAR
     AGED ABOUT 63 YEARS
     R/A 406, VINAYAKA APARTMENTS,
     LADY HILL, MANGALORE-575 006.
                         6




5.   SIMLA AGENCIES,
     NMPT TIMBER YARD,
     PANAMBUR, MANALORE-575010
     REP. BY ITS PARTNER
     SHRI PAWAR B.S.
     S/O SHIVARAM PAWAR
     AGED ABOUT 63 YEARS,
     R/A 406, VINAYAKA APARTMENTS,
     LADY HILL, MANGALORE-575 006.

6.   SHRI PAWAR B.S. PARTNER
     S/O SHIVARAM PAWAR
     AGED ABOUT 63 YEARS,
     R/A 406, VINAYAKA APARTMENTS,
     LADY HILL, MANGALORE-575 006.

7.   RAJ KRIPAL LUMBERS LTD
     TIMBER STOCK YARD,
     BEACH ROAD, PANAMBUR,
     MANGALORE-575 010
     REP. BY SHRI BABULAL PATEL,
     DIRECTOR, S/O LAKHAMSIBHAI PATEL
     AGED ABOUT 49 YEARS,
     R/A 402, AROMA PARK,
     MANNEGUDDA,
     MANGALORE-575 003.

8.   SHRI BABULAL PATEL DIRECTOR
     S/O LAKHAMSIBHAI PATEL
     AGED ABOUT 49 YEARS,
     R/A 402, AROMA PARK,
     MANNEGUDDA,
     MANGALORE - 575 003.
                         7




9.   TRISH IMPEX PRIVATE LIMITED
     TIMBER STOCK YARD,
     PANAMBUR,
     MANGALORE-575 010
     REP. BY SHRI RAJKUMAR,
     DIRECTOR, S/O DHARARAM
     AGED ABOUT 35 YEARS,
     R/A BOLIMAR HOUSE
     KULLUR, MANGALORE.

10. SHRI RAJKUMAR
    DIRECTOR
    S/O DHARARAM
    AGED ABOUT 35 YEARS
    R/A BOLIMAR HOUSE,
    KULLUR, MANGALROE.

11. SANTOSH OVERSEAS
    TIMBER STOCK YARD,
    PANAMBUR,
    MANGALORE-575 010.
    REP. BY SHRI SHIVAJI
    MEGHAJI PATEL,
    S/O MEGHAJI
    AGED ABOUT 59 YEARS
    R/A # 601, PAWAN APARTMENTS,
    JAIL ROAD, MANGALORE-575 003.

12. SHRI SHIVAJI MEGHAJI PATEL
    S/O MEGHAJI
    AGED ABOUT 59 YEARS,
    R/A #601, PAWAN APARTMENTS,
    JAIL ROAD, MANGALORE-575 003.

13. GAUTAHAM IMPEX PRIVATE LIMITED
    TIMBER STOCK YARD,
                        8




   PANAMBUR,
   MANGALORE-575 010.
   REP. SHRI SANTOSH SHIVAJI PATEL,
   DIRECTOR
   S/O SHIVAJI MEGHAJI PATEL
   AGED ABOUT 21 YEARS,
   R/A 601, PAWAN APARTMENTS,
   JAIL ROAD, MANGALORE-575 003.

14. SHRI SANTOSH SHIVAJI PATEL
    DIRECTOR
    S/O SHIVAJI MEGHAJI PATEL
    AGED ABOUT 21 YEARS,
    R/A 601, PAWAN APARTMENTS,
    JAIL ROAD, MANGALORE-575 003.

15. GANESH SAW MILLS PRIVATE LIMITED
    NMPT TIMBER YARD, PANAMBUR,
    MANGALORE-575 010.
    REP. BY ITS DIRECTOR/MANAGER
    SHRI KHETHALAL R PATEL
    S/O RATHANSI BHAI PATEL
    AGED ABOUT 61 YEARS
    R/A GANESH NIVAS,
    VIVEKANANDA CHOWK,
    NANDED ROAD, LATUR-413 412.

16. SHRI KHETHALAL R PATEL DIRECTOR
    S/O RATHANSI BHAI PATEL
    AGED ABOUT 61 YEARS,
    R/A GANESH NIVAS,
    VIVEKANANDA CHOWK,
    NANDED ROAD, LATUR-413 412.

17. SHA SHAMBHULAL NATHALAL
     & COMPANY,
                        9




   RASK CHAMBERS,
   OPP. CENTRAL MARKET
   MARKET ROAD,
   MANGALORE - 575 001.
   REP. BY ITS MANAGER
   SHRI PRIYANK P SANGHVI
   S/O PRADEEP R SANGHVI,
   AGED ABOUT 27 YEARS,
   R/A G-1, ARIHANT APARTMENTS,
   PINTOS LANE, KADRI-KAMBALA ROAD,
   MANGALORE-575 004.

18. SHRI PRIYANK P SANGHAVI
    S/O PRADEEP R SANGHVI,
    AGED ABOUT 27 YEARS
    R/A ARIHANT APARTMENTS,
    PINTOS LANE, KADI-KAMBALA ROAD,
    MANGALORE-575 004.

19. LOGS INDIA PRIVATE LIMITED
    RASIK CHAMBDERS,
    OPP. CENTRAL MARKET,
    MARKET ROAD,
    MANGALORE-575001
    REP. BY ITS MANAGER
    SHRI UMESH RAO
    S/O VENKAT RAO
    AGED ABOUT 50 YEARS,
    R/A BENAKA HALE MANNE,
    P.O. KOKKADA,
    PUTTUR TALUK-574 198.

20. SHRI UMESH RAO
    S/O VENKAT ROA
    AGED ABOUT 50 YEARS,
    R/A BENAKA HALE MANNE,
                        10




   P.O. KOKKADA,
   PUTTUR TALUK-574 198

21. SHARP ENTERPRISES
    NMPT, PANAMBUR
    MANGLAORE-575 010
    REP. BY SHRI MOHIT PATEL, PARTNER
    S/O JETHALAL MEGHAJI PATEL
    AGED ABOUT 23 YEARS
    R/A, K-2 APARTMENTS,
    FLAT No.1101, FALNIR,
    MANGALORE-575 002.

22. SHRI MOHIT PATEL, PARTNER
    S/O JETHALAL MEGHAJI PATEL,
    AGED ABOUT 23 YEARS,
    R/A K-2 APARTMENTS,
    FLAT No.1101, FALNIR,
    MANGALORE-575 002.

23. GURUDEV CORPORATION
    NMPT, PANAMBUR,
    MANGLAORE-575 010.
    REP. BY SHRI MOHIT PATEL,
    PARTNER, S/O JETHALAL
    MEGHAJI PATEL
    AGED ABOUT 23 YEARS,
    R/A K-2 APARTMENTS,
    FLAT NO.1101, FALNIR,
    MANGLAORE-575 002.

24. KREEDAI EXIM,
    NMPT, PANAMBUR,
    MANGALORE-575010.
    REP. BY SHRI MOHIT PATEL, PARTNER
    S/O JETHLAL MEGHAJI PATEL
                         11




    AGED ABOUT 23 YEARS
    R/A K-2 APARTMENTS,
    FLAT NO.1101, FALNIR,
    MANGALORE-57 002.

25. SRI. UMIYA SAW MILL
    NO.73/1, NEW TIMBER
    YARD LAYOUT,
    MYSORE ROAD CROSS
    BENGALURU-560 026.
    REP. BY ITS PARTNER
    SHRI CHETAN PATEL,
    S/O LALJI M PATEL,
    AGED ABOUT 37 YEARS,
    R/A No.165, 6TH CROSS,
    BAPUJI LAYOUT,
    VIJAYANAGAR,
    BENGALURU-560 040.

26. SHRI CHETAN PATEL, PARTNER
    S/O LALJI M PATEL
    AGED ABOUT 37 YEARS
    R/A No.165, 6TH CROSS,
    BAPUJI LAYOUT,
    VIJAYANAGAR,
    BENGALURU-560 040.

27. M/S. BHARAT KUMAR PATEL
    TIMBER PRODUCTS PRIVATE ,
    LIMITED, PLOT No.12,
    TIMBER YARD,
    NEW MANGALORE PORT TRUST,
    NEAR BEACH ROAD,
    PANAMBUR, MANGALORE-575 010
    REP. BY ITS DIRECTOR
    SHRI BHARAT K PATEL
                       12




   S/O KANTHI BAI K PATEL,
   AGED ABOUT 53 YEARS,
   R/AT SHRI KRISHNA KRIPA
   ALAKE, MANGALORE-575 003.

28. SHRI BHARATKUMAR, DIRECTOR
    S/O KANTIBHAI PATEL
    AGED ABOUT 52 YEARS,
    R/A SHRI KRISHNA KRIPA,
    ALAKE, MANGALORE-575 003.

29. PATEL BABULAL PRANLAL TIMBER
    PRODUCTS PRIVATE LIMITED,
    PLOT No.12, TIMBER YARD,
    NEW MANGALORE PORT TRUST,
    NEAR BEACH ROAD, PANAMBUR,
    MANGALORE-575 010
    REP. BY ITS DIRECTOR
    SHRI BHARATKUMAR
    S/O KANTIBHAI PATEL
    AGED ABOUT 52 YEARS
    R/A SHRI KRISHNA KRIPA,
    ALAKE, MANGALORE-575 003.

30. SHRI BHARATKUMAR
    S/O KANTIBHAI PATEL
    AGED ABOUT 52 YEARS,
    R/A SHRI KRISHNA KRIPA,
    ALAKE, MANGALORE-575 003.

31. PATEL VEENEERS PRIVATE LIMITED
    PLOT No.12, TIMBER YARD,
    NEW MANGALORE PORT TRUST,
    NEAR BEACH ROAD, PANAMBUR,
    MANGALORE-575 010
    REP. BY ITS DIRECTOR
                         13




   SHRI BHARAT. K. PATEL,
   S/O KANTIBHAI PATEL
   AGED ABOUT 52 YEARS
   R/A SHRI KRISHNA KRIPA,
   ALAKE, MANGALORE-575 003.

32. SHRI BHARAT K PATEL,
    DIRECTOR
    S/O KANTIBHAI PATEL
    AGED ABOUT 52 YEARS
    R/A SHRI KRISHNA KRIPA,
    ALAKE, MANGALORE-575 003.

33. MAHALAKSHMI TIMBER & SAW MILLS,
    No.275/10, NEW TIMBER
    YARD LAYOUT, MYSORE ROAD,
    BENGALURU-560 026
    REP. BY ITS PARTNER
    SHRI NARSILAL.R. PATEL
    S/O RAJABHAI M PATEL
    AGED ABOUT 57 YEARS,
    R/A No.626/E, 1ST "C" MAIN,
    VIJAYANAGAR 2ND STAGE,
    BANGALORE - 560 040.

34. SHRI NARSILAL. R. PATEL, PARTNER
    S/O RAJABHAI M PATEL,
    AGED ABOUT 57 YEARS,
    R/A NO.626/E, 1ST 'C' MAIN
    VIJAYANAGAR 2ND STAGE,
    BENGALORE-560 040.

35. HUNSUR PLYWOOD WORKS
    PRIVATE LIMITED
    POST BOX No.2, B.M.ROAD
    HUNSUR-571105
                        14




   REP. BY ITS DIRECTOR
   SHRI MOIZ S VAGH
   S/O SAIFUDDIN M.A.VAGH
   AGED ABOUT 77 YEARS
   R/A No.108, 8TH MAIN,
   JAYALAKSHMIPURAM,
   MYOSRE-571 112.

36. SHRI MOIZ S VAGH
    S/O SAIFUDDIN M.A. VAGH
    AGED ABOUT 77 YEARS
    R/A No.108, 8TH MAIN,
    JAYALAKSHMIPURAM,
    MYSORE-571 112.

37. PYRAMID TIMBER ASSOCIATES
    PRIVATE LIMITED
    SURVEY NO.193/2, AND 194,
    MYSORE-HUNSUR ROAD,
    YELWAL, MYSORE-571 130
    REP. BY ITS DIRECTOR
    SHRI MOIZ S VAGH
    S/O SAIFUDDIN M.A. VAGH
    AGED ABOUT 77 YEARS
    R/A No.108, 8TH MAIN,
    JAYALAKSHMIPURAM,
    MYSORE-571112.

38. KALPANA TIMBER DEPOT
    SITE No.23, NMPT TIMBER YARD,
    PANAMBUR,
    MANGALORE-575 010
    REP. BY ITS PARTNER
    SHRI NILESH K SHAH,
    S/O SHRI. KANTILAL M. SHAH
    AGED ABOUT 50 YEARS,
                         15




    R/A No.80, RITHERDON ROAD,
    VEPERY, CHENNAI-600 007.

39. SHRI NILESH K SHAH PARTNER
    S/O SHRI. KANTILAL M. SHAH
    AGED ABOUT 50 YEARS
    R/A No.80, RITHERDON ROAD,
    VEPERY, CHENNAI-600 007.

40. VELANI SAW MILL
    No.9./1-B, OPP L & T FACTORY & GKVK,
    BELLARY ROAD, BYATARAYANAPURA,
    YELAHANKA, BENGLAURU-560 092
    REP. BY ITS PARTNER
    SHRI PURUSHOTTAM.L.PATEL
    S/O L.A. PATEL,
    AGED ABOUT 44 YEARS,
    R/A NO.222, AMRUTHALLI MAIN ROAD,
    TALACAUVERY LAYOUT,
    BENGALURU-560 092.

41. SHRI PURUSHOTTAM. L. PATEL,
    PARTNER, S/O L.A. PATEL
    AGED ABOUT 44 YEARS,
    R/A NO.222, AMRUTHALLI MAIN ROAD,
    TALACAUVERY LAYOUT,
    BENGALURU-560 092.

42. MARUTHI SAW MILL
    BELLARY ROAD, OPP G.K.V.K
    BYATARAYANAPURA,
    BENGLAURU-560 092
    REP. BY ITS PARTNER
    SHRI VISHRAM PATEL
    S/O LALJI D PATEL
    AGED ABOUT 60 YEARS
                       16




   R/A AASHIRWAD, NO.17&18,
   SURVERY NO 5/4,
   BEHIND SBI, AMRUTHALLI,
   BANGALORE-560 092.

43. SHRI VISHRAM PATEL
    S/O LALJI D PATEL
    AGED ABOUT 60 YEARS,
    R/A AASHIRWAD, NO.17&18,
    SURVEY NO 5/4,
    BEHIND SBI, AMRUTHALLI,
    BANGALORE-560 092.

44. ANAND TIMBERS
    BELLARY ROAD (HYDERABAD ROAD)
    OPP G.K.V.K. BYATARANAYAPURA,
    BENGALURU-560 092
    REP. BY ITS PARTNER
    SHRI PANKAJ PATEL,
    S/O PURUSHOTTAM SAMJI PATEL
    AGED ABOUT 29 YEARS
    R/A 1062/1063, ABOVE
    ANAND TIMBER AND PLYWOOD,
    DR. AMBEDKAR MEDICAL COLLEGE ROAD,
    KAVALABYRASANDRA, R.T. NAGAR POST,
    BENGALURU-560 032.

45. SHRI PANKAJ PATEL
    S/O PURUSHOTTAM SAMJI PATEL,
    AGED ABOUT 29 YEARS,
    R/A 1062/1063, ABOVE
    ANAND TIMBER AND PLYWOOD,
    DR. AMBEDKAR MEDICAL COLLEGE ROAD,
    KAVALABYRASANDRA,
    R.T. NAGAR POST
    BENGALURU-560 032.
                          17




46. BHAGWATI TIMBERS
    #9/1B, B.B. ROAD, OPP G.K.V.K.
    BYATARANAYANAPURA,
    BENGALURU-560 092
    REP. BY ITS PARTNER
    SHRI LAKHAMSI PATEL
    S/O RAJA PATEL
    AGED ABOUT 50 YEARS,
    R/A DOOR NO.3, KHB COLONY,
    2ND FLOOR, 7TH CROSS,
    GANDHINAGAR, YELAHANKA,
    BENGALURU-560 064.

47. SHRI LAKHAMSI PATEL, PARTNER
    S/O RAJA PATEL,
    AGED ABOUT 50 YEARS,
    R/A DOOR NO.3, KHB COLONY,
    2ND FLOOR, 7TH CROSS,
    GANDHINAGAR, YELAHANKA,
    BENGALURU-560 064.

48. UMIYA WOOD INDUSTRIES
    NO.95, NEW TIMBER YARD LAYOUT,
    MYSORE ROAD, BANGALORE-560026
    REPRESENTED BY ITS PARTNERS,
    SHRI JAIKUMAR, S/O DILIP M PATEL,
    AGED ABOUT 28 YEARS,
    R/A NO.165, 6TH CROSS,
    BAPUJI LAYOUT, CHANDRA LAYOUT,
    VIJAYANAGAR, BANGALORE-560 040.

49. SHRI JAIKUMAR
    S/O DILIP M PATEL,
    AGED ABOUT 28 YEARS
    R/A NO.165, 6TH CROSS,
                         18




     BAPUJI LAYOUT, CHANDRA LAYOUT,
     VIJAYANAGAR, BANGALORE-560040.
                                 ... PETITIONERS

(BY SMT. SWAMINI GANESH A/W
 SRI B R. SRIVATSA, ADVOCATES FOR
 SRI SANDEEP PATIL, ADVOCATE)

AND:

1.   UNION OF INDIA
     REPRESENTED BY ITS SECRETARY,
     MINISTRY OF AGRICULTURE,
     DEPARTMENT OF AGRICULTURE
     AND COOPERATION,
     KRISHI BHAVAN,
     NEW DELHI - 110 001.

2.   DIRECTOR OF PLANT PROTECTION
     QUARANTINE AND STORAGE,
     N.H-IV.FARIDABAD,
     HARAYANA-121 001.

3.   THE PLANT PROTECTION OFFICER (WS)
     PLANT QUARANTINE STATION,
     PLOT No.323/F/1, KIADB,
     INDUSTRIAL AREA, BAIKAMPADY,
     MANGALORE-575 011.
                                  ... RESPONDENTS

(BY SMT.H R ANITHA, CGC FOR R1-3)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
                          19




QUARANTINE ORDER (REGULATION OF IMPORT INTO
INDIA) ORDER 2003 (VIDE ANNEXURE-B) ON THE TIMBER
IMPORTED FROM OTHER COUNTRIES IS WITHOUT
AUTHORITY OF LAW AND ETC.

IN W.P.No.33285/2016

BETWEEN:

U.K.MONU TIMBERS
NH 66, KALLAPU, POST PEMANNUR
MANGALORE - 575 017
REPRESENTED BY ITS
MANAGING PARTNER
U.K.MONU.                             ...PETITIONER

(BY SRI ZULFIKIR KUMAR SHAFI, ADVOCATE)

AND:

1.     UNION OF INDIA
       REPRESENTED BY ITS SECRETARY
       MINISTRY OF AGRICULTURE,
       DEPARTMENT OF AGRICULTURE
       & COOPERATION, KRISHI BHAVAN
       NEW DELHI-110 001.

2.     DIRECTOR OF PLANT PROTECTION
       QUARANTINE & STORAGE
       N.H.IV, FARIDABAD
       HARYANA-121 001.

3.     THE PLANT PROTECTION OFFICER (WS)
       PLANT QUARANTINE STATION
       PLOT No.323/F/1,KIADB
       INDUSTRIAL AREA, BAIKAMPADY
                         20




       MANGALORE-575 011.           ... RESPONDENTS

(BY SMT.H R ANITHA, CGC FOR R1-3)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA WITH A
PRAYER TO DIRECTION THAT THE IMPOSING OF
INSPECTION FEE UDNER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT INTO
INDIA) No.1037 DATED 18.11.2003 (VIDE ANNEX-C) ON THE
TIMBER IMPORTED FROM OTHER COUNTRIES IS WITHOUT
AUTHORITY OF LAW AND ETC.

IN W.P.No.33281/2016

BETWEEN:

M/S. KANACHUR SEASONING INDUSTRIES
NH 66, KALLAPU, POST PEMANNUR
MANGALORE-575 017
REPRESENTED BY ITS
MANAGING PARTNER
U.K MONU.
                              ... PETITIONER

(BY SRI ZULFIKIR KUMAR SHAFI, ADVOCATE)

AND:

1.     UNION OF INDIA
       REPRESENTED BY ITS SECRETARY
       MINISTRY OF AGRICULTURE,
       DEPARTMENT OF AGRICULTURE
       & COOPERATION, KRISHI BHAVAN
       NEW DELHI-110 001.
                         21




2.   DIRECTOR OF PLANT PROTECTION
     QUARANTINE & STORAGE
     N.H.IV, FARIDABAD
     HARYANA-121 001.

3.   THE PLANT PROTECTION OFFICER (WS)
     PLANT QUARANTINE STATION
     PLOT No.323/F/1,KIADB
     INDUSTRIAL AREA,
     BAIKAMPADY
     MANGALORE-575 011.
                            ... RESPONDENTS

(BY SMT.H R ANITHA, CGC FOR R1-3)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA WITH A
PRAYER TO DIRECT THAT THE IMPOSING OF INSPECTION
FEE UDNER SCHEDULE IX OF THE PLANT QUARANTINE
ORDER (REGULATION OF IMPORT INTO INDIA) No.1037
DATED 18.11.2003 VIDE ANNEX-C ON THE TIMBER
IMPORTED FROM OTHER COUNTRIES IS WITHOUT
AUTHORITY OF LAW AND ETC.

IN W.P.No. 5417/2018

BETWEEN:

ASHOK TIMBER TRADING COMPANY
REGISTERED OFFICE AT:2751/1
MYSURU ROAD, N.T.Y. LAYOUT
BENGALURU - 560 026.

REPRESENTED BY ITS PARTNER:
SRI KISHORE PATEL
AGED ABOUT 57 YEARS.                ...PETITIONER
                         22




(BY SRI Y RAJENDRA PARASAD SHETTY, ADV. .-ABSENT)

AND:

1.     UNION OF INDIA
       REPRESENTED BY ITS SECRETARY
       MINISTRY OF AGRICULTURE
       DEPARTMENT OF AGRICULTURE.
       & COOPERATION
       KRISHI BHAVAN
       NEW DELHI - 110 001.

2.     DIRECTOR OF PLANT PROTECTION
       QUARANTINE & STORAGE
       N.H-IV, FARIDABAD
       HARAYANA - 121 001.

3.     THE PLANT PROTECTION OFFICER(WS)
       PLANT QUARANTINE STATION
       PLOT No.323/F/1, KIADB
       INDUSTRIAL AREA, BAIKAMPADY
       MANGALURU - 575 011.

4.     THE OFFICER IN CHARGE
       PLANT QUARANTINE STATION
       HEBBALA BHOOPSANDRA ROAD
       HAFARM POST, BENGALURU - 560 024.
                                    ... RESPONDENTS

(BY SMT. H.R.ANITHA, CGC FOR R1 -4)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION        OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT         INTO
                         23




INDIA) ORDER 2003 (VIDE ANNEX-B) DATED 18.11.2003 ON
THE TIMBER IMPORTED FROM OTHER COUNTRIES IS
WITHOUT AUTHORITY OF LAW AND ETC.

IN W.P.No. 5418/2018

BETWEEN:

SRI DURGA EXPORTS
REGISTERED OFFICE AT No.14/2
MURUKANAHALLI POST
HONNENAHALLI VILLAGE
SHILANERE HOBLI,
K..R.PETE TALUK
MANDYA - 571 426.
STATE OF KARNATAKA.                   ...PETITIONER

(BY SRI Y RAJENDRA PARASAD SHETTY, ADV.-ABSENT)

AND:

1.     UNION OF INDIA
       REPRESENTED BY ITS SECRETARY
       MINISTRY OF AGRICULTURE
       DEPARTMENT OF AGRICULTURE.
       & COOPERATION
       KRISHI BHAVAN
       NEW DELHI - 110 001.

2.     DIRECTOR OF PLANT PROTECTION
       QUARANTINE & STORAGE
       N.H-IV, FARIDABAD
       HARAYANA - 121 001.

3.     THE PLANT PROTECTION OFFICER(WS)
       PLANT QUARANTINE STATION
                         24




     PLOT No.323/F/1, KIADB
     INDUSTRIAL AREA, BAIKAMPADY
     MANGALURU - 575 011.

4.   THE OFFICER IN CHARGE
     PLANT QUARANTINE STATION
     HEBBALA BHOOPSANDRA ROAD
     HAFARM POST, BENGALURU - 560 024.
                                  ... RESPONDENTS

(BY SMT. H.R.ANITHA, CGC FOR R1 -4)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION        OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT         INTO
INDIA)   ORDER    2003     (VIDE  ANNEX-B)   DATED
18.11.2003/KARTIKA 27, 1925 ON THE TIMBER IMPORTED
FROM OTHER COUNTRIES IS WITHOUT AUTHORITY OF
LAW AND ETC.

IN W.P.No.42989/2017

BETWEEN:

SWADESH ASSOCIATES
HAVING ITS OFFICE AT ZUBEDA
KASSAM FARMS, P.O.KALHE
BARAPAD TALUKA PANVEL
DIST. RAIGAD-410 206
AND No.85, VICTORIA ROAD
MUSTAFA BAZAR, BYCULLA
MUMBAI - 400 010.
MAHARASHTRA STATE.
                          25




ALSO BRANCH OFFICE AT:
PLOT No.12, BEACH ROAD
NEW MANGALORE PORT
PANAMBUR,
MANGALORE - 575 010.

REPRESENTED BY ITS PROPRIETOR:-
SRI ASLAM K MERCHANT
AGED ABOUT 54 YEARS
S/O LATE NOOR MOHAMMED PATANWALA.
                                ...PETITIONER

(BY SRI Y RAJENDRA PARASAD SHETTY, ADV.-ABSENT)

AND:

1.     UNION OF INDIA
       REPRESENTED BY ITS SECRETARY
       MINISTRY OF AGRICULTURE
       DEPARTMENT OF AGRICULTURE.
       & COOPERATION
       KRISHI BHAVAN
       NEW DELHI - 110 001.

2.     DIRECTOR OF PLANT PROTECTION
       QUARANTINE & STORAGE
       N.H-IV, FARIDABAD
       HARAYANA - 121 001.

3.     THE PLANT PROTECTION OFFICER(WS)
       PLANT QUARANTINE STATION
       PLOT No.323/F/1, KIADB
       INDUSTRIAL AREA, BAIKAMPADY
       MANGALURU - 575 011.

4.     THE OFFICER IN CHARGE
                          26




     PLANT QUARANTINE STATION
     HEBBALA BHOOPSANDRA ROAD
     HAFARM POST, BENGALURU - 560 024.
                                  ... RESPONDENTS

(BY SMT. H.R.ANITHA, CGC FOR R1 -4)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION        OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT          INTO
INDIA) ORDER 2003 (VIDE ANNEX-B) VIDE No.1037, DATED
18.11.2003/KARTIKA 27, 1925 ON THE TIMBER IMPORTED
FROM OTHER COUNTRIES IS WITHOUT AUTHORITY OF
LAW AND ETC.

IN W.P.No.48459/2018

BETWEEN:

M/S.MAK PLYWOOD INDUSTRIES
PRIVATE LIMITED, KUNJATHUR
PADAVU, POST KUNJATHUR
MANJESHWAR - 671 323
KASARGOD DISTRICT - KERALA.

REPRESENTED BY
SRI MAHESH V
MANAGER OPERATIONS
S/O VENKATAIAH G
AGED ABOUT 39 YEARS
R/AT 640, 10TH 'B' MAIN ROAD
3RD STAGE, 4TH BLOCK
BASAVESHWARNAGAR
BENGALURU - 560 079.                  ...PETITIONER
                         27




(BY SMT. SWAMINI GANESH A/W
 SRI R B SRIVATSA ADVOCATES FOR
 SRI SANDEEP PATIL, ADVOCATE)

AND:

1.     UNION OF INDIA
       REPRESENTED BY ITS SECRETARY
       MINISTRY OF AGRICULTURE
       DEPARTMENT OF AGRICULTURE.
       & COOPERATION
       KRISHI BHAVAN
       NEW DELHI - 110 001.

2.     DIRECTOR OF PLANT PROTECTION
       QUARANTINE & STORAGE
       N.H-IV, FARIDABAD
       HARAYANA - 121 001.

3.     THE PLANT PROTECTION OFFICER(WS)
       PLANT QUARANTINE STATION
       PLOT No.323/F/1, KIADB
       INDUSTRIAL AREA, BAIKAMPADY
       MANGALURU - 575 011.
                                    ... RESPONDENTS

(BY SMT. M C NAGASHREE, CGC FOR R1 -3)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION        OF INDIA WITH A
PRAYER TO DECLARE THAT THE IMPOSING OF
INSPECTION FEE UNDER SCHEDULE IX OF THE PLANT
QUARANTINE ORDER (REGULATION OF IMPORT          INTO
INDIA) ORDER 2003, DATED 18.11.2003 (VIDE ANNEXURE -
                              28




C) ON THE TIMBER IMPORTED FROM OTHER COUNTRIES
IS WITHOUT AUTHORITY OF LAW AND ETC

    THESE   WRIT  PETITIONS  COMING   ON   FOR
PRELIMINARY HEARING IN 'B' GROUP THIS DAY, THE
COURT PASSED THE FOLLOWING;

                          ORDER

Sri. Y. Rajendra Prasad, learned counsel for petitioners, absent.

Smt. H.R. Anitha, learned Central Government Council for respondents.

Heard. Perused the records.

2. In these writ petitions filed under Articles 226 and 227 of the Constitution of India the petitioners inter alia have assailed the validity of the respondent in imposing the inspection fee under Schedule IX of the Plant Quarantine Order (Regulation of Import into India) Order 2003 vide order dated 18.11.2003 on the timber imported from other countries as well as the validity of the respondents to impose 29 penalty which is quantified at five times of the normal applicable inspection fee in terms Clause 14(2) of the Plant Quarantine Order (Regulation of Import into India) Order 2003.

3. When the matter was taken up today, learned counsel for petitioners, after arguing the matter to some extent seeks leave of this Court to withdraw the writ petitions with a liberty to assail the constitutional validity of the Destructive Insects and Pests (Amendment and Validation) Act, 1992.

4. In view of the aforesaid submission, the writ petitions are disposed of with liberty to the petitioners to challenge the validity of the aforesaid Act as well as validity of Schedule IX of the Plant Quarantine Order. Needless to state that in case the petitioners file a writ petition within a period of two weeks from today, the interim order granted on earlier occasion shall continue.

30

With the aforesaid direction, the petitions stand disposed of.

Sd/-

JUDGE.

LRS.

Ct.sm