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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(1)For the purpose of management of the Devasthan Trust, the State Government shall, as provided in sub-section (2), constitute a Committee to be called "Shree Shanaishwar Devasthan Trust Management Committee".