Andhra Pradesh High Court - Amravati
Actis Generics Private Limited vs The State Of Ap on 5 February, 2024
06
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.P.No.2002 of 2024
PROCEEDINGS SHEET
Sl. DATE OFFICE
ORDER
No NOTE 01. 05.02.2024 Notice service is waived by learned
Government Pleader for the Energy Department for the 1st respondent.
Mr. Metta Chandrasekhar Rao, learned Standing Counsel, waives notice for the respondents 2 & 3.
Response be filed.
List on 06.02.2024 along with WP.No.29987 of 2023 & batch.
In the meantime, order dated 21.11.2023 passed in batch of petitions bearing W.P.No.29987 of 2023 & others shall apply on similar terms in the present case as well.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J Vjl