Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 260 in The Cantonments Act, 2006 260. Group Housing Schemes .-A Board, may in accordance with the bye-laws framed for the purpose, allow the Group Housing Schemes for construction of houses.
