Bombay High Court
Trichur N. Subramanian vs India Literacy Mission on 8 September, 2025
Neeta Sawant 25-IA(LODG)-23224-2025-OS.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (LODG.) NO. 23224 OF 2025
IN
SUIT NO. 238 OF 2025
Trichur N. Subramanian .....Applicant/
Orig. Plaintiff
: Versus :
India Literacy Mission ....Respondent
Mr. Rubin Vakil with Mr. Aditya Mehta, Ms. Shvani Garg, Mr. Manan
Shah, Mr. Agneya Gopinath. Ms. Devanshu Anada, Ms. Deeksha Dev i/b.
Cyril Amarchand Mangaldas, for the Plaintiff.
Mr. Pushpvijay Kanoji, for Defendant No.1.
Mr. Arun Unnikrishnan with Ms. Urvi Gulecha i/by. Jadeja Satiya, for
Defendant Nos. 2 to 4.
Mr. Arup Dasgupta with Mrshika Hemani and Ms. Prapti Bhadra i/b.
Jhangiani Narula & Associates for Defendant Nos.16 and 17.
CORAM : SANDEEP V. MARNE, J.
DATED : 8 SEPTEMBER 2025 P.C :
1) It appears that Affidavit-in-reply to Interim Application has already been filed on behalf of Defendant Nos.16 and 17. The _____________________________________________________________________________ Page No.1 of 2 Monday, 8 September 2025 ::: Uploaded on - 09/09/2025 ::: Downloaded on - 09/09/2025 21:21:05 ::: Neeta Sawant 25-IA(LODG)-23224-2025-OS.docx learned counsel appearing for Defendant Nos.1 and 2 to 4 submit that affidavit-in-reply shall be filed within one week.
2) Liberty to the Plaintiff to file rejoinder to the Affidavits filed on behalf of Defendant Nos.1, 2 to 4 and 16 and 17 within a period of 2 weeks thereafter. Mr. Vakil, the learned counsel appearing for the Plaintiff submits that the rejoinder shall cover the directions issued in para-5 of the order dated 7 August 2025.
3) List the Interim Application for hearing on 30 September 2025.
[SANDEEP V. MARNE, J.] Digitally signed by NEETA NEETA SHAILESH SHAILESH SAWANT SAWANT Date:
2025.09.09 10:20:09 +0530 _____________________________________________________________________________ Page No.2 of 2 Monday, 8 September 2025 ::: Uploaded on - 09/09/2025 ::: Downloaded on - 09/09/2025 21:21:05 :::