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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(5) in Rajasthan Cinemas (Regulation) Rules, 1959

(5)The minimum distance between the cinematographic screen and the front row of seats shall not be less than 25 feet;[Provided the limit of 25 feet distance shall not apply to premises duly licensed for cinematograph exhibition prior to the coming into force of these rules.] [Added vide Notification No.F.21(36) Home/A./(Gr-11)/60 dated 3.5.1961 published in Rajasthan Gazetted Part 4 C Ordinary dated 13.7.1961.]