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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(ii) in The Assam District and Sessions Judges Establishment (Ministerial) Services Rules, 1987

(ii)Age limits. - He must not be less than 18 Years of age and more than 30 years of age on the first day of the year in which the examination is held: