Rajasthan High Court - Jodhpur
Bajaj Allianz General Insurance ... vs Smt. Rambha Devi & Ors on 3 November, 2015
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
S.B. CIVIL MISC. APPEAL NO.5127/2011
Bajaj Allianz General Insurance Company Ltd.
V/S
Smt. Rambha Devi & Ors.
Date of order : 03.11.2015
HON'BLE MR. JUSTICE VIJAY BISHNOI
Mr Vinay Kothari, for the appellant.
Admit.
Notices need not be issued to the respondents as they are being represented through their counsels.
Heard on stay petition. The interim stay order passed by this Court on 22.02.2012 is hereby confirmed, till final disposal of this appeal.
Stay petition is disposed of.
[VIJAY BISHNOI],J.
Abhishek 82