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[Cites 0, Cited by 0] [Section 90C(1)] [Section 90C] [Entire Act]

State of Maharashtra - Subsection

Section 90C(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)discharging any loan contracted under this Act or any other loan or debt for the repayment of which the Council is liable,