Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Punjab School Education Board (Employees Service) Regulation, 1988 15. years of administrative experience of which 8 years as Deputy Secretary or in an equivalent or higher grade post in the office of the Board. Provided that knowledge of Punjabi upto Matriculation or its equivalent standard shall be compulsory.
